Section 10 in The Granite Conservation And Development Rules, 1999
10. Prospecting operations to be carried out in accordance with scheme of prospecting.
- Every holder of a prospecting license for granite shall carry out the prospecting operations in accordance with the scheme of prospecting submitted under rule 8 or with such modifications, if any, as intimated under rule 9 or as directed by the State Government or any person authorised by that Government in this behalf.
