Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Tajinder Kaur vs M/S Dtdc Courier & Cargo on 20 July, 2022

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~R-399
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.M.C. 4049/2013 & CRL.M.A. 14475/2013
                                TAJINDER KAUR                                        ..... Petitioner
                                                   Through: None.

                                                   Versus

                                M/S DTDC COURIER & CARGO                                ..... Respondent
                                                   Through: None.

                                CORAM:
                                HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                KAURAV
                                             ORDER

% 20.07.2022

1. None appears on behalf of the parties.

2. Let court notice be issued to learned counsel appearing on behalf of the parties, returnable on 29.08.2022 in 'Advance List'.

PURUSHAINDRA KUMAR KAURAV, J JULY 20, 2022/MJ Signature Not Verified Digitally Signed By:PRATIMA Signing Date:08.08.2022 19:21:11