Delhi High Court - Orders
Tajinder Kaur vs M/S Dtdc Courier & Cargo on 20 July, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~R-399
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4049/2013 & CRL.M.A. 14475/2013
TAJINDER KAUR ..... Petitioner
Through: None.
Versus
M/S DTDC COURIER & CARGO ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 20.07.2022
1. None appears on behalf of the parties.
2. Let court notice be issued to learned counsel appearing on behalf of the parties, returnable on 29.08.2022 in 'Advance List'.
PURUSHAINDRA KUMAR KAURAV, J JULY 20, 2022/MJ Signature Not Verified Digitally Signed By:PRATIMA Signing Date:08.08.2022 19:21:11