Section 27(2)(f) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(2)(f) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(f)the form in which the Authority shall prepare the annual statement of accounts including the profit and loss account and the balance sheet under section 21; and

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State of Himachal Pradesh - Subsection

Section 27(2)(f) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999