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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in Orissa State Financial Corporation General Regulations, 1957

(1)The share register maintained under Regulation 8, except when closed under the provisions of these Regulations, shall be open to the inspection of any shareholder free of charge at the head office of the Corporation during business hours subject to such reasonable restrictions as the corporation may impose, but so that not less than two hours in each working day way be allowed for inspection,