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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2) in The West Bengal Factories Rules, 1958

(2)
(a)Every jib-crane so constructed that the safe working load may be varied by the rising or lowering of the jib, shall have attached thereto either an automatic indicator of safe working loads or an automatic jib angle indicator and a table indicating the safe working loads at corresponding inclinations of the jib or corresponding radii of the load.
(b)A table showing the safe working of every kind and size of chain, rope or lifting tackle in use, and, in the cause of multiple sling, the safe working loads at different angles of the legs shall be posted in the store room or place where or in which the chains, ropes or lifting tackles are kept, and in prominent positions on the premises and no rope, chain or lifting tackle not shown in the table shall be used. The foregoing provisions of the paragraph shall not apply in respect of such lifting tackle if the safe working load at different angles of the legs, is plainly marked upon it.