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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(2)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)the factors which would encourage efficiency, economical use of the resources, good performance, optimum investments and other matters which the Commission considers appropriate for the purpose of this Act;