Section 85(2) in The Maharashtra Public Trusts Act, 1950
(2)On the date of the application of the provisions of this Act to any public trust or class of public trusts under sub-section (4) of section 1 (hereafter in this section referred to as the said date) the provisions of the Act specified in Schedule A which apply to such trust or class of trusts shall cease to apply to such trust or class of trusts.
