Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Assam - Subsection Section 140(c) in Gauhati Municipal Corporation Act, 1971 (c)Require any person so appearing before him to make and sign a declaration with respect to such document or to answer any question or prepare and submit any statement.
