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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Constitution Subarticle

Section 8(1)(c) in THE CONSTITUTION (FIFTY-SECOND AMENDMENT) ACT, 1985

(c)the reports, which a political party shall furnish with regard to admission to such political party of any members of the House and the officer of the House to whom such reports shall be furnished; and