Gujarat High Court
Classic Network Limited vs National Insurance Company Ltd. & 2 on 24 January, 2018
Author: C.L.Soni
Bench: C.L. Soni
C/CA/17235/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 17235 of
2017
In
FIRST APPEAL (STAMP NUMBER) NO. 4444 of 2017
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CLASSIC NETWORK LIMITED....Applicant(s)
Versus
NATIONAL INSURANCE COMPANY LTD. & 2....Respondent(s)
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Appearance:
MR MOHSIN M HAKIM, ADVOCATE for the Applicant(s) No. 1
RULE NOT RECD BACK for the Respondent(s) No. 1 - 3
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CORAM: HONOURABLE MR.JUSTICE C.L. SONI
Date : 24/01/2018
ORAL ORDER
As requested by learned advocate for the applicant, issue FRESH NOTICE of RULE to the opponents, returnable on 7th February 2018.
Direct Service is permitted.
(C.L.SONI, J.) Omkar Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Jan 24 23:31:17 IST 2018