Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(iii) in The University of Rajasthan (Amendment) Act, 1972

(iii)two representatives, elected from amongst themselves by the registered scholars, in University teaching departments, Constituent Colleges and Affiliated Colleges, who are not employed in University teaching departments, Constituent Colleges and Affiliated Colleges.