Section 26(8)(i) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

[Cites 0, Cited by 0] [Section 26(8)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(8)(i) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(i)a person related to the benamidar or such other person in any manner, or a person regularly employed by the benamidar or such other person as the case may be ; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jammu-Kashmir - Subsection

Section 26(8)(i) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018