Orissa High Court
Nirmala Biswal vs Opsc on 20 May, 2022
Author: S. K. Panigrahi
Bench: S. K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) NO. 11431 OF 2022
Nirmala Biswal .... Petitioner
Mr.Sanatan Das, Advocate
-versus-
OPSC, Cuttack & Anr. .... Opp.Parties
Mr A.Behera,Adv,
(For O.P.S.C)
CORAM:
THE JUSTICE S. K. PANIGRAHI
ORDER
20.05.2022 Order No 03 1. This matter is taken up by hybrid mode.
2. Learned counsel seeks time to file rejoinder.
3. Accordingly, list this matter on 5th of July, 2022.
4. Interim order passed on 05.05.2022 stands vacated.
(S. K. Panigrahi) Judge LB