Section 8(1)(a) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(a)In all cases by, a notice in Hindi pasted at the notice board of the officer of the Panchayat and at such other places as it may deem fit;

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