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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(4) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(4)When an employee retires from service, an Office Order shall be issued to that effect by the Management Committee and copies thereof shall be endorsed to the Director and District Education Officer concerned.