Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(4)(c) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014 (c)where neither sub-clause (a) nor sub-clause (b) applies, the price determined under clause (iv).