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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(vii) in Tamil Nadu District Municipalities Building Rules, 1972

(vii)"site for building" includes all the land within the cartilage of the building and forming its appurtenances such as outbuilding yard, court open space and garden attached thereto or intends to be occupied therewith;