Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Tripura - Subsection Section 28(B) in The Tripura Courts Stenographers' Service Rules, 1983 (B)must have passed a provisional speed test of 100 words per minute of shorthand (English) and 40 words per minute in typewriting in English:
