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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(5)(a) in The West Bengal Relief Undertakings (Special Provisions) Act, 1972

(a)which is started or which, or the management of which, is under any law or agreement acquired or otherwise taken over by the State Government or by a Government company and is run or proposed to be run by, or under the authority of, the State Government or a Government company; or