Allahabad High Court
Alok Mishra And 12 Ors. vs State Of U.P. And 3 Ors. on 23 March, 2015
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 14701 of 2015 Petitioner :- Alok Mishra And 12 Ors. Respondent :- State Of U.P. And 3 Ors. Counsel for Petitioner :- Ravindra Singh Counsel for Respondent :- C.S.C.,C.K. Rai Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel appearing for the State-respondents and Sri C.K.Rai, learned counsel appearing for respondents no.3 and 4 pray for and are allowed one month time to file counter affidavit. The petitioners shall have one week thereafter to file rejoinder affidavit.
List thereafter.
Order Date :- 23.3.2015 SKM