Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 10 in The Bombay Motor Vehicles Tax Rules, 1959 10. Forms of declaration and additional declaration from whom to be obtained. - The forms of declaration and additional declaration may be obtained from the office of any Taxation Authority or registering authority.
