Calcutta High Court
Alom Extrusion Limited & Anr vs Deputy Commissioner on 19 July, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
OD-26
ORDER SHEET
WP 270 of 2017
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ALOM EXTRUSION LIMITED & ANR
Versus
DEPUTY COMMISSIONER, CENTRAL EXCISE AND ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 19th July, 2018.
For Respondent: Mr. Amitabrata Roy, Adv.
Aishwariya Rajyashree, Adv. The Court : Affidavit-in-opposition filed in Court today be kept on record.
Time to file Affidavit-in-reply is extended for a period of two weeks from date.
List the writ petition under the same heading three weeks hence.
(DEBANGSU BASAK, J.) S.De