Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 92 in Karnataka Tax on Entry of Goods Act, 1979 92. Silk yarn that is to say, twisted or thrown silk yarn, spun silk yarn and noil silk yarn.
