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[Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act]

State of Uttar Pradesh - Subsection

Section 159(1)(c) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(c)the payment of expenditure incurred on the development of lands of common utility; and