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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(3) in Rajasthan Land Revenue (Land Records) Rules, 1957

(3)when the patwari makes harvest inspections (Girdawari), he shall enter in his diary of work the number of fields he has inspected with details of the number he began from find ended at. He shall also enter daily the amount of work done on each type of work in which he may be engaged: