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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(24) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(24)"service" means health care related services and non-health care related services including but not limited to ambulance service, therapeutic service, diagnostic services, in-patient or out-patient and emergency services, dietary services, palliative care services, and rehabilitative care services;