Delhi High Court - Orders
Wg Cdr Sanjay Kumar Rai vs Union Of India And Ors on 17 August, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8507/2021 & CM APPL. 26363/2021
WG CDR SANJAY KUMAR RAI ..... Petitioner
Through: Mr.Baljeet Singh & Ms.Deepika
Sheoran, Advs.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr.Harish V Shankar, CGSC with
Mr.Abhishek Khanna, GP & Ms.S.
Bushra Kazim, Adv.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 17.08.2021 The petition has been heard by way of video conferencing. Learned counsel for both the parties pray for some time to cite certain judgments.
Both the counsel are directed to file a short note on the maintainability of the present writ petition alongwith the judgments that they wish to rely upon, within a week.
List on 9th September, 2021.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J AUGUST 17, 2021/rv Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:20.08.2021 23:50:29