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State of Rajasthan - Section

Section 39 in Rajasthan Panchayati Raj Rules, 1996

39. Meetings of Panchayati Raj Institutions.

- A Panchayat shall meet at least once a fortnight, a Panchayat Samiti atleast once a month and a Zila Parishad atleast once a quarter, a period of more than four months shall not however, intervene between any two meeting of a Zila Parishad:[Provided that the State Government may issue direction to hold the meeting on such date as fixed by it.] [Added by Notification No. G.S.R. 59, dated 18.8.2011 (w.e.f. 30.12.1996).]