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Calcutta High Court

Kundan Singh vs Hindustan Petroleum Corporation ... on 19 April, 2010

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                              AP No.161 of 2010
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE



                             KUNDAN SINGH
                                 Versus
                       HINDUSTAN PETROLEUM CORPORATION LIMITED

                                                   Appearance:-
                                          Mr.Debjyoti Dutta, Advocate appears.

      BEFORE:
      The Hon'ble JUSTICE SANJIB BANERJEE
      Date : 19th April, 2010.


             The Court :-Affidavit-in-opposition be filed within three weeks

from date; reply thereto, if any, be filed within two weeks thereafter. The

matter will appear as an "Adjourned Motion" in the monthly list of June,

2010.

             The respondent has questioned the authority of this Court to

receive the petition on the ground of territorial jurisdiction.

(SANJIB BANERJEE, J.) nm A.R.(C.R.)