Calcutta High Court
Kundan Singh vs Hindustan Petroleum Corporation ... on 19 April, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
AP No.161 of 2010
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
KUNDAN SINGH
Versus
HINDUSTAN PETROLEUM CORPORATION LIMITED
Appearance:-
Mr.Debjyoti Dutta, Advocate appears.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 19th April, 2010.
The Court :-Affidavit-in-opposition be filed within three weeks
from date; reply thereto, if any, be filed within two weeks thereafter. The
matter will appear as an "Adjourned Motion" in the monthly list of June,
2010.
The respondent has questioned the authority of this Court to
receive the petition on the ground of territorial jurisdiction.
(SANJIB BANERJEE, J.) nm A.R.(C.R.)