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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(vii) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(vii)the Superintendent shall be responsible for submitting statements and returns under these Rules in addition to such statements and returns as may be prescribed by the Government in consultation with the Chief Inspector from time to time;