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Calcutta High Court (Appellete Side)

Sri Satadru Harh vs Smt. Dolan Harh (Nee Chakraborty) on 11 April, 2019

1 306,ML,Ct.21 11.04.2019 AJ.

C.O. 3886 of 2018 Sri Satadru Harh

-Vs-

Smt. Dolan Harh (nee Chakraborty) Mr. Rameswar Bhattacharjee, Mr. Ram Uday Bhattacharyya.

... for the petitioner.

As prayed for by the learned advocate for the petitioner, let the matter appear in the combined Monthly List of May, 2019 under the heading "Motion".

It is made clear that pendency of the revisional application will not deter the learned Trial Judge to proceed with the suit and to dispose it of expeditiously in accordance with law.

Urgent photostat certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.

(Biswajit Basu, J.)