Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] Bengal Presidency - Subsection Section 76(c) in The Bengal Embankment Act, 1882 (c)every person who shall abet any such act as is mentioned in clauses (a) and (b),
