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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 25(6) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(6)The terms and conditions of service and duties of Panchayat Secretary and the terms and conditions of service of other officers shall be such as may be prescribed.