Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(2) in Indira Gandhi Technological and The Medical Sciences University Act, 2012

(2)A copy of the Notification made under sub-section (1) shall be laid before the legislature as soon as may be, after it is made