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State of Kerala - Section

Section 129A in Kerala Factories Rules, 1957

129A. [ Permissible levels of certain chemical substance in work environment (). [Inserted by SRO No.135/87 dated 22/01/1987 in K.G.cExt. No.83 dated 27/01/1987] - Without prejudice to the requirements in any other provisions in the Act or the rules, the requirements specified in this Schedule shall apply to all factories.]