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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(6)(a) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(a)such precautions to be taken for safe guarding that the nursing home or the clinical establishment is not used for unsocial or immoral purposes;