Section 12(2)(c) in The Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2)(c) in The Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006

(c)to prescribe the manner in which annual report on the appointments and promotions made by every establishment is to be maintained and furnished under sub-section (1) of Section 11; and

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State of Punjab - Subsection

Section 12(2)(c) in The Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006