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Madhya Pradesh High Court

Smt.Indira vs The State Of Madhya Pradesh on 16 October, 2019

Author: Virender Singh

Bench: Virender Singh

1 MCRC-11620-2016 The High Court Of Madhya Pradesh MCRC-11620-2016 (SMT.INDIRA Vs THE STATE OF MADHYA PRADESH) 25 Indore, Dated : 16-10-2019 Parties through their counsel. List the matter after four weeks, as prayed for.

(VIRENDER SINGH) JUDGE das Digitally signed by REENA PARTHO SARKAR Date: 17/10/2019 17:45:19