Section 3(3)(d) in The U.P. Fisheries Act, 1948

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3)(d) in The U.P. Fisheries Act, 1948

(d)prohibit fishing except under licence, or regulate the granting of such licences, the charges of fees therefor and the conditions to be inserted therein;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 3(3)(d) in The U.P. Fisheries Act, 1948