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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

NCT Delhi - Subsection

Section 164(2)(e) in The Delhi Co-operative Societies Rules, 2007

(e)Current account of the Registrar relating to surplus funds of co-operative society whose registration has been cancelled. This account shall be called 'Registrar Co-operative Societies Liquidation Account;