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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(3) in Statutes of the Homoeopathy University, Jaipur, 2011

(3)When the President is satisfied that the University convocation cannot be held for good reasons, the degrees diplomas and Gold Medals/Prizes/Trophies shall be awarded without holding convocation.