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Bombay High Court

Chitali Botting Limited vs Brihan Karan Sugar Syndicate Private ... on 21 July, 2022

Author: Gauri Godse

Bench: G.S. Patel, Gauri Godse

                                              6-OSIAL-19140-2022 IN COMAPL-19047-2022.DOC




                   Ashwini



                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION
                                   IN ITS COMMERCIAL DIVISION
                             INTERIM APPLICATION (L) NO. 19140 OF 2022
                                                    IN
                             COMMERCIAL APPEAL (L) NO. 19047 OF 2022
                                                    IN
                               INTERIM APPLICATION NO. 897 OF 2020
                                                    IN
                               COMMERCIAL IP SUIT NO. 309 OF 2020


                   Chitali Botting Ltd                                      ...Applicant
                         In the matter between
ASHWINI            Chitali Botting Ltd                                     ...Appellants
HULGOJI
GAJAKOSH                 Versus
Digitally signed
by ASHWINI
                   Brihan Karan Sugar Syndicate Pvt Ltd                 ...Respondents
HULGOJI
GAJAKOSH
Date: 2022.07.22
10:25:26 +0530


                   Dr Abhinav Chandrachud, i/b Pavan S Patil, for the Appellants.
                   Mr Sharan Jagtiani, Senior Advocate, with Himanshu Kane,
                        Rashmin Khandekar, Rohan Kadam,Ashutosh Kane, Nikhil
                        Sharma & Ajaraj Bagwe, i/b WS Kane & Co, for the
                        Respondents.


                                        CORAM        G.S. Patel &
                                                     Gauri Godse, JJ.

DATED: 21st July 2022 PC:-

Page 1 of 2
21st July 2022 6-OSIAL-19140-2022 IN COMAPL-19047-2022.DOC
1. Part-heard.
2. List the matter on 28th July 2022 at 2.30 pm. (Gauri Godse, J) (G. S. Patel, J) Page 2 of 2 21st July 2022