Bombay High Court
Chitali Botting Limited vs Brihan Karan Sugar Syndicate Private ... on 21 July, 2022
Author: Gauri Godse
Bench: G.S. Patel, Gauri Godse
6-OSIAL-19140-2022 IN COMAPL-19047-2022.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 19140 OF 2022
IN
COMMERCIAL APPEAL (L) NO. 19047 OF 2022
IN
INTERIM APPLICATION NO. 897 OF 2020
IN
COMMERCIAL IP SUIT NO. 309 OF 2020
Chitali Botting Ltd ...Applicant
In the matter between
ASHWINI Chitali Botting Ltd ...Appellants
HULGOJI
GAJAKOSH Versus
Digitally signed
by ASHWINI
Brihan Karan Sugar Syndicate Pvt Ltd ...Respondents
HULGOJI
GAJAKOSH
Date: 2022.07.22
10:25:26 +0530
Dr Abhinav Chandrachud, i/b Pavan S Patil, for the Appellants.
Mr Sharan Jagtiani, Senior Advocate, with Himanshu Kane,
Rashmin Khandekar, Rohan Kadam,Ashutosh Kane, Nikhil
Sharma & Ajaraj Bagwe, i/b WS Kane & Co, for the
Respondents.
CORAM G.S. Patel &
Gauri Godse, JJ.
DATED: 21st July 2022 PC:-
Page 1 of 221st July 2022 6-OSIAL-19140-2022 IN COMAPL-19047-2022.DOC
1. Part-heard.
2. List the matter on 28th July 2022 at 2.30 pm. (Gauri Godse, J) (G. S. Patel, J) Page 2 of 2 21st July 2022