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[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

NCT Delhi - Subsection

Section 112(1)(c) in Delhi Motor Vehicles Rules, 1993

(c)No projection of any load or part thereof shall be allowed in any type of vehicle and on any direction of the vehicle, that is to say, to the front, rear, left, right, upward or downward beyond the actual body of the vehicle.