Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 223(1)] [Section 223] [Entire Act] State of Jammu-Kashmir - Subsection Section 223(1)(b) in Jammu and Kashmir Municipal Corporation Act, 2000 (b)the reservation or allotment of any site for any street, open, space, park, recreation ground, school, market or any public purpose :