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[Cites 0, Cited by 0] [Section 610(1)] [Section 610] [Entire Act]

State of West Bengal - Subsection

Section 610(1)(i) in The Calcutta Municipal Corporation Act, 1980

(i)with fine which may extend to the amount, or with imprisonment for a term which may extend to the period, specified in that behalf in column 3 of the said Schedule or with both, and