Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 678] [Entire Act] State of Punjab - Subsection Section 678(2) in Punjab Jail Manual, 1996 (2)With the exceptions in clause (1) every party of guards and prisoners, when the number of persons (guard included) does not exceed five shall travel in ordinary carriages.
