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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3A(3) in Uttar Pradesh Public Service (Tribunals) Act, 1976

(3)The salaries and allowances and conditions of service of the officers and other employees of the tribunal shall be such as may be prescribed.] [Substituted by section 4(b) of U. P. Act no 05 of 2000.]