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Union of India - Section

Section 14 in The Delhi Police Act, 1978

14. Effect of suspension of police officer.

The powers, functions and privileges vested in a police officer shall remain suspended while such police officer is under suspension from office:Provided that notwithstanding such suspension such person shall not cease to be a police officer and shall continue to be subject to the control of the same authorities to which he would have been subject if he had not been under suspension,