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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Haryana - Subsection

Section 65(5)(iv) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iv)economic activity for which such land can be used after mine closure, with or without any investment, and the kind of returns it is capable of yielding after such restoration.