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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013

(2)Second appeal shall lie with the Commissioner/ Director of Rural Development and Panchayat Raj within sixty days from the date of receipt of the orders of the Collector.